ASHIM KUMAR MONDAL,PURBA MEDINIPUR vs. ITO, WARD - 38(4), MIDNAPORE, MIDNAPORE

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ITA 1011/KOL/2018Status: DisposedITAT Kolkata18 November 2019AY 2014-151 pages

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The Revenue’s instant application dated 25.09.2019 states that our order in issue dated 28.08.2019 has wrongly incorporated assessee’s PAN as ABBFS 9142 H than the correct one ARNPM 2358 P. Necessary copies of both these PANs have also been enclosed. We therefore issue this corrigendum that our order dated 28.08.2019 shall now stand modified to the extent of assessee’s PAN to be read as ARNPM 2358 P. This corrigendum forms part of our order dated 28.08.2019. Sd/- Sd/- (DR. A.L. SAINI) (S.S.GODARA) ACCOUNTANT MEMBER JUDICIAL MEMBER Date: 18.11.2019 Bidhan Copy forwarded to:

1. 1. Appellant- M/s. Ashim Kumar Mondal, Vill. Banlouri, Bhagabanpur, Purba Midnapore – 721 601.

2. Respondent- Income Tax Officer, Ward-38(4), Midnapore.

3. CIT-Kolkata 4. CIT(Appeals)-11, Kolkata (sent through mail) 5. DR: ITAT-Kolkata Benches (sent through mail)

AR/H.O.O ITAT, KOLKATA

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