SUDHA GUPTA,BILASPUR vs. THE INCOME TAX OFFICER, BILASPUR
ITA 435/RPR/2025Status: HeardITAT Raipur05 August 2025AY 2018-19Bench: SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)11 pages
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Income Tax Appellate Tribunal, RAIPUR BENCH, RAIPUR
Before: SHRI PARTHA SARATHI CHAUDHURY, JM & SHRI ARUN KHODPIA, AM
For Appellant: Shri R. B. Doshi, CA
Hearing: 05.08.2025
आदेशकी �ितिलिप अ�ेिषत / Copy of the Order forwarded to : अपीलाथ�/ The Appellant- Sudha Gupta 1. ��थ�/ The Respondent- ITO, Bilaspur 2. 3. The Pr. CIT, Raipur (C.G.) 4. िवभागीय �ितिनिध, आयकर अपीलीय अिधकरण, रायपुर/ DR, ITAT, Raipur गाड� फाईल / Guard file. 5.
// स�ािपत �ित True copy //
आदेशानुसार/ BY ORDER,
(Senior Private Secretary) आयकर अपीलीय अिधकरण, रायपुर / ITAT, Raipur