Search ITAT High Courts Supreme Court Landmark Cases Sections Phrases Insights AI Research History

Loading judgment…

BharatTax.net

Free search engine for ITAT (Income Tax Appellate Tribunal) judgments across all 28 benches in India.

Quick Links

Search Judgments
Browse by Bench
Recent Judgments

About

BharatTax provides free access to Income Tax Appellate Tribunal orders for legal research and reference.

© 2026 BharatTax.net. All rights reserved.

Bajranglal Bhikaram Mittal, Mumbai vs ACIT | ITAT Mumbai 2019 | BharatTax

Home/BAJRANGLAL BHIKARAM MITTAL,MUMBAI vs. ASST CIT 17(1), MUMBAI

BAJRANGLAL BHIKARAM MITTAL,MUMBAI vs. ASST CIT 17(1), MUMBAI

ITA 7483/MUM/2016Status: DisposedITAT Mumbai30 April 2019AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Download PDF Instead