DCIT, NEW DELHI vs. M/S DELHI PRESS PATRA PRAKASHAN PVT. LTD., NEW DELHI
ITA 6480/DEL/2015Status: DisposedITAT Delhi31 July 2018AY 2012-13
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Satyavan vs. Commissioner Central Goods And Services Tax CommissionerUttarakhand · 4 Nov 2026
- Deepak Kumar Daiya vs. State Of West Bengal And Ors.Calcutta · 4 Nov 2026
- Pawan Kumar Rajgaria vs. State Of West BengalCalcutta · 4 Nov 2026
- Mohammed Fazil vs. State Of ChhattisgarhChhattisgarh · 4 Nov 2026
- Tvl. Devaerakkam Mercy Mary vs. The Assistant Commissioner (St)Madras · 4 Nov 2026