FALCON VINCON PRIVATE LIMITED ,BENGALURU vs PR.CIT-3, KOLKATA

Income Tax Appellate Tribunal, “C”, BENCH KOLKATA

Before: SHRI A. T. VARKEY, JM & DR. A.L. SAINI, AM

For Appellant: Shri A. K. Tibrewal, FCA

Hearing: 20/11/2019Pronounced: 07/02/2020

आदेश क� ��त�ल�प अ�े�षत/Copy of the Order forwarded to : अपीलाथ� / The Appellant- Falcon Vincon Private Limited 1. ��यथ� / The Respondent.- Pr. CIT-3, Kolkata 2. 3. आयकर आयु�त(अपील) / The CIT(A), आयकर आयु�त / CIT 4. �वभागीय ��त�न�ध, आयकर अपील�य अ�धकरण, कोलकाता / DR, ITAT, Kolkata 5. गाड� फाईल / Guard file. 6.

//True Copy// By Order

Assistant Registrar, I.T.A.T, Kolkata Benches, Kolkata.

FALCON VINCON PRIVATE LIMITED ,BENGALURU vs. PR.CIT-3, KOLKATA