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Income Tax Appellate Tribunal, “C”, BENCH KOLKATA
Before: SHRI A. T. VARKEY, JM & DR. A.L. SAINI, AM
आदेश क� ��त�ल�प अ�े�षत/Copy of the Order forwarded to : अपीलाथ� / The Appellant - DCIT, Circle-(1), Kolkata 1. ��यथ� / The Respondent.- M/s. BRG Iron and Steel Company 2. Pvt. Ltd. आयकर आयु�त(अपील) / The CIT(A), 3. 4. आयकर आयु�त / CIT �वभागीय ��त�न�ध, आयकर अपील�य अ�धकरण, कोलकाता / DR, ITAT, Kolkata 5. गाड� फाईल / Guard file. 6.
//True Copy// By Order
Assistant Registrar, I.T.A.T, Kolkata Benches, Kolkata.