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DCIT, CIRCLE-12(1), NEW DELHI vs IKEA SERVICES INDIA P.LTD, GURGAON | BharatTax
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DCIT, CIRCLE-12(1), NEW DELHI vs. IKEA SERVICES INDIA P.LTD, GURGAON
DCIT, CIRCLE-12(1), NEW DELHI vs. IKEA SERVICES INDIA P.LTD, GURGAON
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ITA 295/DEL/2018
Status: Disposed
ITAT Delhi
20 September 2018
AY 2013-14
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