ITO, NEW DELHI vs. M/S. HPL INDIA LTD., NEW DELHI
ITA 938/DEL/2017Status: DisposedITAT Delhi20 September 2018AY 2013-14
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Procter And Gamble Health LTD vs. Union Of INDIATelangana · 4 Nov 2026
- M/S Ritika Ispat PVT. Limited, Balanda, Sundargarh vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, CuttackOrissa · 4 Nov 2026
- M/S.Ritika Ispat PVT. LTD.,Balanda, Sundergarh vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, CuttackOrissa · 4 Nov 2026
- Biswanath Pradhan vs. The Principal Commnr., CGST And Central Excise, BhubaneswarOrissa · 4 Nov 2026
- M/S.Ritika Ispat PVT. LTD.,Balanda, Sundergarh vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, CuttackOrissa · 4 Nov 2026