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JCIT vs M/S. Shayan Home Furnishing… | ITAT Delhi 2018 | BharatTax
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JCIT (OSD), GHAZIABAD vs. M/S. SHAYAN HOME FURNISHING, GHAZIABAD
JCIT (OSD), GHAZIABAD vs. M/S. SHAYAN HOME FURNISHING, GHAZIABAD
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ITA 3250/DEL/2016
Status: Disposed
ITAT Delhi
20 September 2018
AY 2011-12
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