Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
DCIT, SONEPAT vs M/S. CH. DEVI LAL CO-OP SUGAR MILLS LTD., SONEPAT | BharatTax
Home
/
DCIT, SONEPAT vs. M/S. CH. DEVI LAL CO-OP SUGAR MILLS LTD., SONEPAT
DCIT, SONEPAT vs. M/S. CH. DEVI LAL CO-OP SUGAR MILLS LTD., SONEPAT
Bookmark
Report Error
PDF
ITA 2867/DEL/2016
Status: Disposed
ITAT Delhi
20 September 2018
AY 2012-13
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead