DCIT, CENTRAL CIRCLE 5(4), MUMBAI vs. SUNIL BHAGWATLAL DALAL, MUMBAI

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ITA 4046/MUM/2025Status: DisposedITAT Mumbai02 January 2026AY 2015-1637 pages

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Before: SHRI JUSTICE (RETD.) C. V. BHADANG & SHRI PRABHASH SHANKAR

For Appellant: Dr. K. Shivaram,Sr. Advocate &
For Respondent: Shri Arun Kanti Datta, CIT-DR
Hearing: 19.11.2025Pronounced: 02.01.2026

आदेश की प्रतितलतप अग्रेतिि/Copy of the Order forwarded to : 1. अपीलार्थी / The Appellant 2. प्रत्यर्थी / The Respondent. 3. आयकर आयुक्त / CIT 4. विभागीय प्रविवनवि, आयकर अपीलीय अविकरण DR, ITAT, Mumbai

P a g e | 37 ITA No. 4046, 4047/Mum/2025 CO No. 213, 214/Mum/2025 A.Y. 2015-16, 2016-17 Sunil Bhagwatlal Dalal, Mumbai 5. गार्ड फाईल / Guard file.

सत्यावपि प्रवि //True Copy// आदेशानुसार/ BY ORDER,

उप/सहायक पंजीकार (Dy./Asstt. Registrar) आयकर अपीलीय अतिकरण/ ITAT, Bench, Mumbai.

DCIT, CENTRAL CIRCLE 5(4), MUMBAI vs SUNIL BHAGWATLAL DALAL, MUMBAI | BharatTax