RISHI PRAKASH ,DELHI vs. ITO, WARD- 40(4), NEW DELHI

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ITA 5675/DEL/2018Status: DisposedITAT Delhi28 April 2025AY 2008-09Bench: SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)3 pages

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Income Tax Appellate Tribunal, DELHI BENCH ‘SMC’’ : NEW DELHI

Before: SHRI SHAMIM YAHYA

For Appellant: Shri Sameer Kapoor, CA

For Respondent: Shri Sanjay Kumar, Sr, DR

Hearing: 24.03.2025Pronounced: 24.03.2025

4.

In the result, all the 08 appeals filed by both the assessees are allowed for statistical purposes. Order pronounced in the Open Court on 24.03.2025.