DELOITTE HASKINS & SELLS,GURGAON vs. ACIT, NEW DELHI
ITA 2927/DEL/2013Status: DisposedITAT Delhi23 October 2018AY 2009-10
Judgment text not available
The text for this order has not been extracted yet.
Latest GST High Court judgments
Search GST case law →- M/S Sahoo Supply Agency,Balasore vs. Central Board Of Indirect Taxes And Customs,New DelhiOrissa · 3 Nov 2026
- M/S Jyoti Consultants, Agrahat vs. Pr. Commissioner GST And Central Excise Commissionerate, BhubaneswarOrissa · 3 Nov 2026
- M/S. Sahoo Supply Agency vs. Central Board Of Indirect Taxes And CustomsOrissa · 3 Nov 2026
- Gopal Aromatic PVT. LTD., Cuttack vs. Union Of INDIAOrissa · 3 Nov 2026
- M/S Crs Builders Private Limited vs. Commissioner State Goods And Services TaxUttarakhand · 2 Nov 2026