CAREER LAUNCHER EDUCATION INFRASTRUCTURE & SERVICES LTD.,NEW DELHI vs. DCIT, NEW DELHI

PDF · subscribers
ITA 6622/DEL/2016Status: DisposedITAT Delhi24 October 2018AY 2013-14

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →