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M/S. Shankar Trading Co. (P)… vs DCIT | ITAT Delhi 2018 | BharatTax

Home/M/S. SHANKAR TRADING CO. (P) LTD.,NEW DELHI vs. DCIT, NEW DELHI

M/S. SHANKAR TRADING CO. (P) LTD.,NEW DELHI vs. DCIT, NEW DELHI

ITA 5135/DEL/2014Status: DisposedITAT Delhi24 October 2018AY 2001-02

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