INCOME TAX OFFICER-26(2)(4), MUMBAI vs. SHRI PRAMOD M. SUREKA, MUMBAI

PDF · subscribers
ITA 4187/MUM/2018Status: DisposedITAT Mumbai30 September 2019AY 2011-12

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →