SMT. REKHA ANIL DUGGAD,,AHMEDABAD vs THE DCIT, CIRCLE-6(1),, AHMEDABAD

Income Tax Appellate Tribunal, “A” BENCH, AHMEDABAD

Before: SHRI PRAMOD M JAGTAP & T.R. SENTHIL KUMAR

For Appellant: Shri Suresh Gandhi, AR

Hearing: 05/05/2022

आदेश क� ��त�ल�प अ�े�षत/Copy of the Order forwarded to : 1. अपीलाथ� / The Appellant 2. ��यथ� / The Respondent. 3. संबं�धत आयकर आयु�त / Concerned CIT 4. आयकर आयु�त ( अपील ) / The CIT(A)- 5. �वभागीय ��त�न�ध , आयकर अपील�य अ�धकरण , राजोकट/DR,ITAT, Ahmedabad, 6. गाड� फाईल /Guard file.

आदेशानुसार/ BY ORDER,

सहायक पंजीकार (Asstt. Registrar) आयकर अपील�य अ�धकरण, ITAT, Ahmedabad

SMT. REKHA ANIL DUGGAD,,AHMEDABAD vs. THE DCIT, CIRCLE-6(1),, AHMEDABAD