ITO, WD-6(2), KOLKATA, KOLKATA vs. M/S GLISTER INFRASTRUCTURE PVT. LTD., KOLKATA

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ITA 1202/KOL/2015Status: DisposedITAT Kolkata29 May 2020AY 2011-20121 pages

In favour of the Revenue: the Revenue's appeal was allowed. From the AI summary of this appeal.

AI SummaryAllowed

What did the Tribunal hold?

The Tribunal decided to correct the apparent mistakes in its previous order. The case name and addresses of the appellant and respondent have been amended to accurately reflect the parties involved in the appeal.

What were the facts?

This is a corrigendum to an earlier ITAT order. The original order contained mistakes in the case name and party addresses. The corrigendum rectifies these errors to reflect the correct parties and their addresses.

What were the issues?

The primary issue was the correction of factual errors in the tribunal's order regarding the case name and party details.

AI-generated summary — verify with the full judgment below

IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : KOLKATA [Before Shri J. Sudhakar Reddy, AM & Shri S.S. Viswanethra Ravi, JM] Assessment Year: 2011-12 Income Tax Officer -vs.- M/s. Glister Infrastructure Pvt. Ltd. Ward 6(2), Kolkata 9/12, Lal Bazar Street Mercantile Building, 2nd Floor P-7, Chowringhee Square Kolkata – 700 069. Kolkata – 700 001. [PAN: AADCS 6713 N] (Respondent) (Appellant) Date of Hearing : 18.07.2018 Date of Order : 29.05.2020 C O R R I G E N D U M Per S.S. Viswanethra Ravi, JM It is found that mistakes apparent on record have crept into the order of this Tribunal dated 10.10.2018 wherein the header at page 2 & 3 read as follows: “ITA Nos. 2418 & 2389/Kol/2016 Sudha Jewellers (P) Ltd.” The same is hereby rectified and shall henceforth be read as under: “ITA No. 1202/Kol/2015. M/s. Glister Infrastructure Pvt. Ltd. Further at page 3 of the order the copy of the order has been forwarded to:

1.

M/s. Sudha Jewellers Pvt. Ltd., 2/1A, Gariahat Road, Kolkata – 700 019. 2. ITO, Ward 12(1), Kolkata. The same is hereby rectified and shall henceforth be read as under:

1.

M/s. Glister Infrastructure Pvt. Ltd., 9/12, Lal Bazar Street, Mercantile Building, 2nd Floor, Kolkata – 700 001. 2. ITO, Ward 6(2), Kolkata. [J.Sudhakar Reddy] [ S.S. Viswanethra Ravi ] Accountant Member Judicial Member Dated : 29.05.2020 [Biswajit, Sr. PS] Copy of the order forwarded to:

1.

M/s. Glister Infrastructure Pvt. Ltd., 9/12, Lal Bazar Street, Mercantile Building, 2nd Floor, Kolkata – 700 001. 2. ITO 6(2), Kolkata.

3.

CIT(A), Kolkata

4.

CIT, Kolkata.

5.

CIT(DR), Kolkata Benches, Kolkata.By Order H.O.O & D.D.O. ITAT, Kolkata

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