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PTC ENERGY LTD.,NEW DELHI vs DCIT, NEW DELHI | BharatTax

Home/PTC ENERGY LTD.,NEW DELHI vs. DCIT, NEW DELHI

PTC ENERGY LTD.,NEW DELHI vs. DCIT, NEW DELHI

ITA 1705/DEL/2015Status: DisposedITAT Delhi25 February 2019AY 2011-12

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