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Income Tax Appellate Tribunal, “B” BENCH: KOLKATA
Before: Shri A. T. Varkey, JM & Dr. Arjun Lal Saini, AM]
ORDER Shri A. T. Varkey, JM These are the appeals preferred by the assessee against the separate orders of Ld. CIT(A)-4, Kolkata all dated 27-12-2019 for the assessment years 2013-14, 2015-16 and 2016- 17.