Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
PAPPOO LAL SHARMA,JAIPUR vs ITO, JAIPUR | BharatTax
Home
/
PAPPOO LAL SHARMA,JAIPUR vs. ITO, JAIPUR
PAPPOO LAL SHARMA,JAIPUR vs. ITO, JAIPUR
Bookmark
Report Error
PDF
ITA 271/JPR/2017
Status: Disposed
ITAT Jaipur
23 June 2017
AY 2006-07
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead