BIHAR STATE TOURISM DEVELOPMENT CORPORATION LTD.,PATNA vs. DCIT, CIRCLE-2, PATNA

PDF · subscribers
ITA 12/PAT/2008Status: DisposedITAT Patna28 May 2018AY 2003-04

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →