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Income Tax Appellate Tribunal, AHMEDABAD “SMC” BENCH
Before: Shri Pramod Kumar & Shri Siddhartha Nautiyal
Date of hearing : 13-04-2022 Date of pronouncement : 31-05-2022 आदेश/ORDER PER : SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER:-
This is an appeal filed by the assessee against the order of the National Faceless Appeal Centre (NFAC), Delhi in DIN & Order No. ITBA/NFAC/S/250/2021-22/1034871885(1) vide order dated 13/08/2021 passed for the assessment year 2006-07.
At the time of hearing, the assessee has requested to withdraw the appeal filed vide letter dated 13th April, 2022. The Revenue is fair enough Page No. 2 Adarsh General Hospital vs. CIT(A) NFAC, Delhi in not objecting to the same. We therefore accept assessee’s request for withdrawing the appeal filed.
In the result, the appeal of the assessee is dismissed as withdrawn. Order pronounced in the open court on 31-05-2022 Sd/- Sd/- (PRAMOD KUMAR) (SIDDHARTHA NAUTIYAL) VICE PRESIDENT JUDICIAL MEMBER Ahmedabad : Dated 31/05/2022 आदेश क� ��त�ल�प अ�े�षत / Copy of Order Forwarded to:- 1. Assessee 2. Revenue 3. Concerned CIT 4. CIT (A) 5. DR, ITAT, Ahmedabad 6. Guard file. By order/आदेश से,
उप/सहायक पंजीकार आयकर अपील�य अ�धकरण, अहमदाबाद