Search ITAT High Courts Supreme Court Phrases AI Research History

Loading judgment…

BharatTax.net

Free search engine for ITAT (Income Tax Appellate Tribunal) judgments across all 28 benches in India.

Quick Links

Search Judgments
Browse by Bench
Recent Judgments

About

BharatTax provides free access to Income Tax Appellate Tribunal orders for legal research and reference.

© 2026 BharatTax.net. All rights reserved.

ACIT, NEW DELHI vs SH. RAJAN BERRY, NEW DELHI | BharatTax

Home/ACIT, NEW DELHI vs. SH. RAJAN BERRY, NEW DELHI

ACIT, NEW DELHI vs. SH. RAJAN BERRY, NEW DELHI

ITA 4932/DEL/2016Status: DisposedITAT Delhi15 January 2019AY 2011-12

Judgment text not available

The text for this order has not been extracted yet.

Download PDF Instead