ADITYA JYOT EYE HOSPITAL PVT. LTD.,MUMBAI vs. ITO - 6(1)(1), MUMBAI

PDF · subscribers
ITA 5084/MUM/2018Status: DisposedITAT Mumbai22 October 2019AY 2012-13

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →