DY.COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), AHMEDABAD vs. M/S.ATUL LTD., AHMEDABAD

PDF · subscribers
ITA 908/AHD/2016Status: DisposedITAT Ahmedabad12 July 2022AY 2006-07

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →