DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE vs. THE KARNATAKA STATE CO-OP APEX BANK LTD, BANGALORE

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ITA 1233/BANG/2017Status: DisposedITAT Bangalore28 August 2019AY 2012-132 pages
AI SummaryRemanded

What did the Tribunal hold?

The tribunal's decision is not detailed in this excerpt. This section only lists the cases being appealed.

What were the facts?

This document is a list of ITAT appeals, including case numbers, assessment years, assessee names, and assessing officer details. It appears to be an index or table of contents for a larger judgment.

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The specific legal issues and the tribunal's findings are not provided in this extract.

AI-generated summary — verify with the full judgment below

Heard together (3 matters)

ITA No. 1582/Bang/2017
CO 49/Bang/2019
CO 23/Bang/2014

Read from the judgment's own cause title. This page is filed under one of them.

and Ors. Page 13 of 33 86 CO 49/Bang/2019 2015-16 M/s Petadipathi DCIT, Circle-2(1), (In ITA Trust, Ganapathi Mysore 1020/Bang/2019) Sachidhananda Ashram, Datta Nagar, Ooty PAN –AAATP 5861A Nanjangud Road, Mysore. 87 596/Bang/2001 1995-96 DCIT (Trust), Baldvin Girls High Circle-3(1), School, PAN – GIR No.B-229 Bangalore No.90, Richmond Road, Bangalore-560 025. 88 597/Bang/2001 1996-97 DCIT (Trust), Baldvin Girls High Circle-3(1), School, PAN – GIR No.B-229 Bangalore No.90, Richmond Road, Bangalore-560 025 89 605/Bang/2001 1996-97 DCIT (Trust), Baldvin Girls High Circle-3(1), School, PAN – GIR No.B-229 Bangalore No.90, Richmond Road, Bangalore-560 025 90 606/Bang/2001 1997-98 DCIT (Trust), Baldvin Girls High Circle-3(1), School, PAN – GIR No.B-229 Bangalore No.90, Richmond Road, Bangalore-560 025 91 1903/Bang/2018 2014-15 ACIT, Circle-1, Shri Kaviraj Rajanna Bellary Kalahalli, PAN – ALGPK6521K Prop. M/s Lakshmi Minerals, Nahar Complex, Dam Road Hospet.

92 1130/Bang/2013 2007-08 DCIT, Central M/s Fiza Shipping & Circle-2(3), Logistics & PAN – AABFF 5741Q Bangalore Commerce Centre, Kulur, Kavoor Road, Mangalore. and Ors. Page 14 of 33 93 1131/Bang/2013 2008-09 DCIT, Central M/s Fiza Shipping & Circle-2(3), Logistics & PAN – AABFF 5741Q Bangalore Commerce Centre, Kulur, Kavoor Road, Mangalore. 94 CO 23/Bang/2014 2007-08 M/s Fiza Shipping & DCIT, Central (In 1131/Bang/2013 ) Logistics & Circle-2(3), Commerce Centre, Bangalore PAN – AABFF 5741Q Kulur, Kavoor Road, Mangalore. 95 411/Bang/2015 2007-08 ITO, Ward-7(2)(2), Shri Syed Yaseen, Bangalore No.63/C Siddiah PAN –AAKPY9869M Road, Bangalore-560 027. 96 2064/Bang/2018 2012-13 DCIT, Circle- Shri Manohar 4(3)(1), Krsihnaswamy,No. 479, 13th Cross, 28th PAN – Bangalore Main, J.P Nagar 1st AHMPK3576A Phase, Bangalore-76 97 1058/Bang/2018 2013-14 ITO, Ward-2, Shri Adil Amanat Vijaypur. Co-operative Credit PAN – AAAAT 6687 Society Ltd., R Vijaypur.

98 1577/Bang/2019 2016-17 ITO, Ward-5(2)(1), M/s Andhra Bangalore Devanga Sanghaum PAN – AABTA 9495 (R) 203, 3rd Floor, 35,36 Q ADC Complex, J.M Road, C.T Street, Bangalore-560 002. 99 913/Bang/2018 2006-07 ACIT, Circle-1(4), Shri K Manju, Bangalore Producer, No.1241/1, 28th PAN – AJXPK 1430 E Main, 32nd G Cross, 4th T Block Jayanagar, Bangalore.

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