Search ITAT High Courts Supreme Court Landmark Cases Sections Phrases Insights AI Research History

Loading judgment…

BharatTax.net

Free search engine for ITAT (Income Tax Appellate Tribunal) judgments across all 28 benches in India.

Quick Links

Search Judgments
Browse by Bench
Recent Judgments

About

BharatTax provides free access to Income Tax Appellate Tribunal orders for legal research and reference.

© 2026 BharatTax.net. All rights reserved.

Mangalore Refinery and… vs Addl DIT (It) 4, Mumbai | ITAT Mumbai 2020 | BharatTax

Home/MANGALORE REFINERY AND PETROCHEMICALS LTD,MUMBAI vs. ADDL DIT (IT) 4, MUMBAI

MANGALORE REFINERY AND PETROCHEMICALS LTD,MUMBAI vs. ADDL DIT (IT) 4, MUMBAI

ITA 18/MUM/2011Status: DisposedITAT Mumbai06 February 2020AY 2003-04

Judgment text not available

The text for this order has not been extracted yet.

Download PDF Instead