ROSANA TOOLS,MUMBAI vs. ITO 22(3)(2), MUMBAI

ITA 724/MUM/2019Status: DisposedITAT Mumbai13 February 2020AY 2011-125 pages

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Income Tax Appellate Tribunal, “SMC”, BENCH

Before: SHRI R.C.SHARMA

For Respondent: Shri R.K. Gubgotra (JCIT-DR)

Hearing: 04/02/2020Pronounced: 13/02/2020

per material on record which do not require any interference on our part, hence, we uphold the same.

5.

In the result both the appeals of the assessee are dismissed.

Order pronounced in the open court on 13th February, 2020.