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M/S. FOUR QUADRANTS VENTURES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI | BharatTax
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M/S. FOUR QUADRANTS VENTURES PVT. LTD.,NEW DELHI vs. DCIT, NEW DELHI
M/S. FOUR QUADRANTS VENTURES PVT. LTD.,NEW DELHI vs. DCIT, NEW DELHI
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ITA 6090/DEL/2016
Status: Disposed
ITAT Delhi
30 May 2019
AY 2012-13
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