Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
ACIT, CIRCLE-1, MUZAFFARPUR vs THE MOTIHARI CENTRAL CO.OP. BANK LTD, MOTIHARI | BharatTax
Home
/
ACIT, CIRCLE-1, MUZAFFARPUR vs. THE MOTIHARI CENTRAL CO.OP. BANK LTD, MOTIHARI
ACIT, CIRCLE-1, MUZAFFARPUR vs. THE MOTIHARI CENTRAL CO.OP. BANK LTD, MOTIHARI
Bookmark
Report Error
PDF
ITA 116/PAT/2016
Status: Disposed
ITAT Patna
08 June 2018
AY 2007-08
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead