Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
SH NAWAL KISHORE TIBERWAL vs PR. C I T (CENTRAL), | BharatTax
Home
/
SH NAWAL KISHORE TIBERWAL vs. PR. C I T (CENTRAL),
SH NAWAL KISHORE TIBERWAL vs. PR. C I T (CENTRAL),
Bookmark
Report Error
PDF
ITA 75/PAT/2016
Status: Disposed
ITAT Patna
20 June 2018
AY 2012-13
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead