SISTA'S PRIVATE LTD,MUMBAI vs. ACIT-2(3)(2), MUMBAI

PDF · subscribers
ITA 765/MUM/2019Status: DisposedITAT Mumbai06 March 2020AY 2011-12

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →