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CORRIGENDUM I note that due to typographical mistake in Tribunal’s order dated 05/11/2019 passed in the aforesaid two Appeals, the Address, PAN of both the parties have been wrongly crept in. The correct address, PAN of both the parties may now be read as under:- “I.T.A. Nos. 6804 & 6805/Del/2018 Assessment Years: 2000-01 & 2001-02 VIRGO MARKETING PVT. LTD. vs. ITO, WARD 26(4), A-9, Gulmohar Park, New Delhi New Delhi New Delhi – 110 049 (PAN : AAACV3850A) (ASSESSEE) (RESPONDENT)”