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ACIT vs M/S Iap Company Pvt. Ltd., New… | ITAT Delhi 2019 | BharatTax

Home/ACIT, NEW DELHI vs. M/S IAP COMPANY PVT. LTD.,, NEW DELHI

ACIT, NEW DELHI vs. M/S IAP COMPANY PVT. LTD.,, NEW DELHI

ITA 6131/DEL/2016Status: DisposedITAT Delhi15 November 2019AY 2012-13

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