M/S. DEMAG DELVAL INDL TURBOMACHINERY PVT. LTD ( BY SUCCESSORS SIEMENS LTD),MUMBAI vs. THE ACIT 15(1), MUMBAI

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ITA 211/MUM/2008Status: DisposedITAT Mumbai09 December 2020AY 2004-20051 pages

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Heard together (2 matters)

I.T.A. No. 211/Mum/2008
I.T.A. No. 2500/Mum/2010

Read from the judgment's own cause title. This page is filed under one of them.

CORRIGENDUM By this corrigendum the name in the cause title of the order passed by the ITAT in & 2500/Mum/2020 vide order dated 16.9.2020 is corrected as under :-

Demag Delaval Industries Turbomachinery Pvt. Ltd. (through their successors “Siemens Limited”)

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