DCIT, CIRCLE-12(1), KOLKATA vs. M/S. HEILGERS DEVELOPMENT & CONSTRUCTION CO. PVT. LTD., KOLKATA

IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : KOLKATA [Before Shri P.M. Jagtap, Hon’ble Vice-President & Shri A.T. Varkey, Hon’ble Judicial Member] I.T.A Nos. 1922 & 1923/Kol/2019 Assessment Year: 2015-16 & 2016-17 DCIT, Circle – 12(1), Kolkata -vs.- M/s. Heilgers Development & Construction Co. Pvt. Ltd. 4th Floor, “Forum”, 10/3, Lala Lajpat Rai Sarani, Kolkata – 700 020. (Respondent) (Appellant) Date of Hearing : 14.07.2021 Date of Order : 07.09.2021 C O R R I G E N D U M Per P.M. Jagtap, Hon’ble Vice-President:

It is noticed that there is a mistake in the order of the Tribunal dated 18.08.2021 in mentioning the names of the representatives of both the sides and the same is being rectified by replacing the existing names as mentioned on page no 1 with the following: For the Revenue: Shri Devi Sharon Singh, CIT For the Assessee: Shri Soumitra Choudhury, Advocate [A.T. Varkey] [ P.M. Jagtap ] Judicial Member Vice – President Dated : 07.09.2021 [Biswajit, Sr. PS] Copy of the order forwarded to: 1.DCIT, Circle – 12(1), Kolkata