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Fullmoon Industrial Ceramics (P)… vs ACIT | ITAT Chennai 2021 | BharatTax
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FULLMOON INDUSTRIAL CERAMICS (P) LTD.,ERODE vs. ACIT CIRCLE 1, ERODE
FULLMOON INDUSTRIAL CERAMICS (P) LTD.,ERODE vs. ACIT CIRCLE 1, ERODE
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ITA 2334/CHNY/2018
Status: Disposed
ITAT Chennai
10 June 2021
AY 2011-12
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