IT), WARD-2(2), NEW DELHI vs. SOCIETY FOR PARTICIPATORY RESEARCH IN ASIA, NEW DELHI

PDF · subscribers
ITA 4570/DEL/2017Status: DisposedITAT Delhi24 February 2021AY 2013-14

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →