CG POWER AND INDUSTRIAL SOLUTIONS LTD.,MUMBAI vs. THE PR. CIT -6, MUMBAI

PDF · subscribers
ITA 831/MUM/2021Status: DisposedITAT Mumbai25 May 2022AY 2016-17

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →