MARUTI RAMU LANDE,MUMBAI vs. DCIT CPC, THANE
ITA 74/MUM/2022Status: DisposedITAT Mumbai29 July 2022AY 2019-20
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- The State Of Bihar Through The Commissioner Of State Tax vs. Kaushlendra KumarPatna · 27 Oct 2026
- Ayush Sureshchandra Shah vs. State Of GujaratGujarat · 27 Oct 2026
- Sureshchandra Moolchand Shah vs. State Of GujaratGujarat · 27 Oct 2026
- M/S Larsen And Toubro Limited vs. Joint Commissioner Of Central GST And Anr.Delhi · 27 Oct 2026
- T C Global INDIA Private Limited vs. Principal Commissioner Of Central GST, North DelhiDelhi · 27 Oct 2026