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DCIT vs Videocn Oil Ventures Ltd, Mumbai | ITAT Mumbai 2022 | BharatTax

Home/DCIT CIR 3(3)(1), MUMBAI vs. VIDEOCN OIL VENTURES LTD, MUMBAI

DCIT CIR 3(3)(1), MUMBAI vs. VIDEOCN OIL VENTURES LTD, MUMBAI

ITA 3675/MUM/2016Status: DisposedITAT Mumbai16 November 2022AY 2011-12

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