SANJAY KUMAR BHUTORIA HUF,KOLKATA vs. I.T.O.,WARD-36(3), KOLKATA

IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘A’ BENCH, KOLKATA (Before Sri J. Sudhakar Reddy, Accountant Member & Sri Sanjay Garg, Judicial Member) Assessment Year: 2015-16 Sanjay Kumar Bhutoria, HUF....………………..….............................................................Appellant [PAN: AAEHS 7217 R] Vs. ITO, Ward-36(3), Kolkata............................................................................................Respondent Assessment Year: 2015-16 Gaurav Bhutoria....………………..….....................................................................................Appellant [PAN: ATUPB 0423 H] Vs. ITO, Ward-34(4), Kolkata............................................................................................Respondent I.T.A. No. 26/Kol/2020 Assessment Year: 2015-16 Shrichand Bhutoria and Sons, HUF....………………..…..................................................Appellant [PAN: AAFHS 7288 M] Vs. ITO, Ward-36(2), Kolkata............................................................................................Respondent Appearances by: None appeared on behalf of the Assessee. Sh. Jayanta Khanra, JCIT, appeared on behalf of the Revenue. Date of concluding the hearing : February 12th, 2021 Date of pronouncing the order : March 24th, 2021 ORDER Per Bench:

The assessees seek permission of this Bench to withdraw their appeals in 26/Kol/2020 as they have availed the scheme under “Vivad Se Vishwas Act, 2020” vide their applications dated 08.02.2021. The assessees state that they have been granted certificate by the designated authority in Form No.-3 under the provisions of “Vivad Se Vishwas Act, 2020”.

I.T.A. No. 1730/Kol/2019 Assessment Year: 2015-16 Sanjay Kumar Bhutoria, HUF Gaurav Bhutoria Shrichand Bhutoria and Sons, HUF. 2. We accept these applications of the assessees and dismiss these appeals as withdrawn.

Kolkata, the 24th March, 2021. Sd/- Sd/- [Sanjay Garg] [J. Sudhakar Reddy] Judicial Member Accountant Member Dated: 24.03.2021 Bidhan (P.S.) Copy of the order forwarded to:

1. 1. Sanjay Kumar Bhutoria, HUF, 17, Ezra Street, 2nd Floor, Kolkata-700 001.

2. Gaurav Bhutoria, 17, Ezra Street, 2nd Floor, Kolkata-700 001.

3. Shrichand Bhutoria and Sons, HUF, 17, Ezra Street, 2nd Floor, Kolkata-700 001.

4. ITO, Ward-36(3), Kolkata 5. ITO, Ward-34(4), Kolkata 6. ITO, Ward-36(2), Kolkata.

7. CIT(A)-10, Kolkata. (sent through mail) 8. CIT- 9. CIT(DR), Kolkata Benches, Kolkata. (sent through mail)