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M/S. LANDBASE INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI | BharatTax

Home/M/S. LANDBASE INDIA LTD.,NEW DELHI vs. DCIT, NEW DELHI

M/S. LANDBASE INDIA LTD.,NEW DELHI vs. DCIT, NEW DELHI

ITA 1516/DEL/2014Status: DisposedITAT Delhi26 August 2019AY 2009-10

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