Search ITAT High Courts Supreme Court Landmark Cases Sections Phrases Insights AI Research History

Loading judgment…

BharatTax.net

Free search engine for ITAT (Income Tax Appellate Tribunal) judgments across all 28 benches in India.

Quick Links

Search Judgments
Browse by Bench
Recent Judgments

About

BharatTax provides free access to Income Tax Appellate Tribunal orders for legal research and reference.

© 2026 BharatTax.net. All rights reserved.

Shital Prasad, Ghaziabad vs ITO | ITAT Delhi 2019 | BharatTax

Home/SHITAL PRASAD,GHAZIABAD vs. ITO, WARD-59(2), NEW DELHI

SHITAL PRASAD,GHAZIABAD vs. ITO, WARD-59(2), NEW DELHI

ITA 516/DEL/2019Status: DisposedITAT Delhi02 September 2019AY 2010-11

Judgment text not available

The text for this order has not been extracted yet.

Download PDF Instead