JEY KAY PVT. LTD.,NEW DELHI vs. DCIT, CC- 8, NEW DELHI

PDF · subscribers
ITA 4030/DEL/2017Status: DisposedITAT Delhi14 October 2019AY 2013-14

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →