SUNLAND ALLOYS,DELHI vs. PR. CIT- 12, NEW DELHI

IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘G’ : NEW DELHI) BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.2178/Del./2017 (Assessment Year : 2012-13) M/s. Sunland Alloys, vs. ACIT, Circle 36 (1), A-49/1, Wazirpur Industrial Area, New Delhi. Delhi – 110 052. (PAN : AAXFS1913K) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Pranshu Goel, CA REVENUE BY : Shri Saras Kumar, Senior DR Date of Hearing : 28.11.2019 Date of Order : 28.11.2019

O R D E R PER KULDIP SINGH, JUDICIAL MEMBER : Vide letter dated 28th November, 2019 and for the reasons stated therein, the assessee seeks to withdraw the present appeal. The department has no objection. Consequently, the present appeal is dismissed as withdrawn. Order pronounced in open court on this 28th day of November, 2019. Sd/- sd/- (R.K. PANDA) (KULDIP SINGH) ACCOUNTANT MEMBER JUDICIAL MEMBER Dated the 28th day of November, 2019 TS