Facts
These are appeals filed by the assessee and the revenue before the Income Tax Appellate Tribunal, Jaipur Bench.
Held
The Tribunal is hearing appeals related to various assessment years, involving Sh. Sita Ram Agarwal and The DCIT, Central Circle-3, Jaipur.
Key Issues
The case involves appeals by both the assessee and the revenue concerning different assessment years.
Sections Cited
AI-generated summary — verify with the full judgment below
Income Tax Appellate Tribunal, JAIPUR BENCHES,”A” JAIPUR
Before: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 1426 to 1433/JPR/2024
आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 1426 to 1433/JPR/2024 fu/kZkj.k o"kZ@Assessment Years : 2009-10 to 2011-12 and 2015-16 to 2019-20 cuke Sh. Sita Ram Agarwal The DCIT, Vs. Vill. & PO. Nareda, Kotputli, Central Circle-3, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAQPA8824L vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA. No. 1377 to 1379/JPR/2024 fu/kZkj.k o"kZ@Assessment Years : 2016-17 to 2019-20 cuke The DCIT, Sh. Sita Ram Agarwal Vs. Central Circle-3, Vill. & PO. Nareda, Kotputli, Jaipur Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAQPA8824L vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri P.C. Parwal, C.A. jktLo dh vksj ls@ Revenue by : Mrs. Anita Rinesh, JCIT-DR a lquokbZ dh rkjh[k@ Date of Hearing : 07/07/2025 mn?kks"k.kk dh rkjh[k@Date of Pronouncement : 12/08/2025 vkns'k@ ORDER PER: RATHOD KAMLESH JAYANTBHAI, AM