Facts
The case involves appeals concerning assessment years 2009-10 to 2011-12 and 2015-16 to 2019-20, filed by both the assessee, Sh. Sita Ram Agarwal, and the revenue (DCIT, Central Circle-3, Jaipur). The assessee's Permanent Account Number (PAN) is AAQPA8824L.
Held
The tribunal, constituted by judicial member Dr. S. Seethalakshmi and account member Shri Rathod Kamlesh Jayantbhai, heard the appeals. The hearing date was 07/07/2025 and the pronouncement date was 12/08/2025. The order is delivered by Shri Rathod Kamlesh Jayantbhai, AM.
Key Issues
The document lists multiple appeals (ITA Nos. 1426 to 1433/JPR/2024 and 1377 to 1379/JPR/2024) for various assessment years filed by both the assessee and the revenue.
Sections Cited
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Income Tax Appellate Tribunal, JAIPUR BENCHES,”A” JAIPUR
Before: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 1426 to 1433/JPR/2024
आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 1426 to 1433/JPR/2024 fu/kZkj.k o"kZ@Assessment Years : 2009-10 to 2011-12 and 2015-16 to 2019-20 cuke Sh. Sita Ram Agarwal The DCIT, Vs. Vill. & PO. Nareda, Kotputli, Central Circle-3, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAQPA8824L vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA. No. 1377 to 1379/JPR/2024 fu/kZkj.k o"kZ@Assessment Years : 2016-17 to 2019-20 cuke The DCIT, Sh. Sita Ram Agarwal Vs. Central Circle-3, Vill. & PO. Nareda, Kotputli, Jaipur Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAQPA8824L vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri P.C. Parwal, C.A. jktLo dh vksj ls@ Revenue by : Mrs. Anita Rinesh, JCIT-DR a lquokbZ dh rkjh[k@ Date of Hearing : 07/07/2025 mn?kks"k.kk dh rkjh[k@Date of Pronouncement : 12/08/2025 vkns'k@ ORDER PER: RATHOD KAMLESH JAYANTBHAI, AM