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Facts
The case involves appeals related to assessment years 2009-10 to 2011-12 and 2015-16 to 2019-20. The appeals are filed by Sh. Sita Ram Agarwal against The DCIT, Central Circle-3, Jaipur.
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Income Tax Appellate Tribunal, JAIPUR BENCHES,”A” JAIPUR
Before: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 1426 to 1433/JPR/2024
आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 1426 to 1433/JPR/2024 fu/kZkj.k o"kZ@Assessment Years : 2009-10 to 2011-12 and 2015-16 to 2019-20 cuke Sh. Sita Ram Agarwal The DCIT, Vs. Vill. & PO. Nareda, Kotputli, Central Circle-3, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAQPA8824L vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA. No. 1377 to 1379/JPR/2024 fu/kZkj.k o"kZ@Assessment Years : 2016-17 to 2019-20 cuke The DCIT, Sh. Sita Ram Agarwal Vs. Central Circle-3, Vill. & PO. Nareda, Kotputli, Jaipur Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAQPA8824L vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri P.C. Parwal, C.A. jktLo dh vksj ls@ Revenue by : Mrs. Anita Rinesh, JCIT-DR a lquokbZ dh rkjh[k@ Date of Hearing : 07/07/2025 mn?kks"k.kk dh rkjh[k@Date of Pronouncement : 12/08/2025 vkns'k@ ORDER PER: RATHOD KAMLESH JAYANTBHAI, AM